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[Cites 0, Cited by 1] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(i) in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009

(i)verify whether the fee collected by the School affiliated to the Central Board of Secondary Education commensurate with the facilities provided by the school;