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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(8) in Punjab Municipal Act, 1911

(8)The State Government on receiving proposals for taxation under sub section (2) [***] [The word bracket and figure 'or (3)' were omitted by the Government of India Adaptation of Indian Laws) Order, 1937.] may sanction or refuse to sanction the same or return them to the committee for further consideration.