Section 71 in The Dr. Babasaheb Ambedkar Technological University Act, 1989
71. Annual report.
- The annual report of the University shall be prepared under the direction of the Executive Council, on or before such date as may be prescribed. The report as approved by the Executive Council shall be submitted by the Vice-Chancellor to the Chancellor and the State Government. The State Government shall cause the report to be laid before each House of the State Legislature.
