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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(4)(db) in Karnataka Secondary Education Examination Board Act, 1966

(db)[ Director, Pre-University Education or his nominee; [Inserted by Act 14 of 2003 w.e.f. 3.4.2003.]