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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2) in The Haryana Municipal Citizens' Participation Act, 2008

(2)It shall be the duty of the ward information and statistics committee to compile, maintain and update annually the following information about the ward, in such format, as may be specified by the concerned municipality for this purpose, namely:-
(a)economic information including the number and nature of commercial establishments in the ward and employment data in these establishments;
(b)information relating to land use including the changes in patterns of land use, data relating to public spaces and civic amenity sites, traffic patterns and public transportation hubs and preservation and restoration of environment, natural resources and heritage sites;
(c)infrastructure index including the extent of infrastructural development, current and pending projects and the infrastructural requirements of the ward.