Delhi High Court - Orders
Suman Ali vs Diljeet Singh Dogra Alias Deepak Dogra & ... on 16 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2023
SUMAN ALI ..... Petitioner
Through: Mr. Jasdeep Singh Dhillon,
Mr. Rajpal Singh and Mr. Yugantar
Chauhan, Advocates
versus
DILJEET SINGH DOGRA ALIAS DEEPAK
DOGRA & ORS. ..... Respondents
Through: Mr. Neeraj, Advocate for R-1.
Respondent No.4 in person.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.05.2023 On 15.02.2023, notice was issued to the Respondents through all permissible modes returnable on 29.03.2023. On 29.03.2023, Court had noted that as per office report, Respondents No.1, 3 and 4 were served while Respondent No.2 was unserved. As per affidavit of service filed by the Petitioner, Respondent No.2 was served through the mode of Speed Post. Respondent No.4 had appeared in person while there was no appearance on behalf of Respondents No.1 to 3 and in the interest of justice, adverse orders were deferred. It was made clear in the order that if the remaining Respondents do not enter appearance on the next date of hearing, they shall be proceeded ex parte.
Matter has been called twice, however, there is no appearance on behalf of Respondents No.2 and 3. It appears that the said Respondents are not interested in defending the petition and are accordingly proceeded ex parte.
C.R.P. 46/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 10:39:12 Replies, if any, be filed by Respondents No.1 and 4 before the next date of hearing.
List on 06.09.2023.
JYOTI SINGH, J MAY 16, 2023/kks C.R.P. 46/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 10:39:12