Allahabad High Court
Dinesh Kumar vs Gaon Sabha & Others on 19 January, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 40 Case :- WRIT - B No. - 6745 of 2003 Petitioner :- Dinesh Kumar Respondent :- Gaon Sabha & Others Petitioner Counsel :- D.V. Jaiswal,A.K.Pandey,V.C.SriVastaVa,V.S. Shukla Respondent Counsel :- C.S.C.,Anuj Kumar Hon'ble Bala Krishna Narayana,J.
List in the next cause list. Order Date :- 19.1.2010 YK