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Allahabad High Court

Dinesh Kumar vs Gaon Sabha & Others on 19 January, 2010

Author: Bala Krishna Narayana

Bench: Bala Krishna Narayana

Court No. - 40

Case :- WRIT - B No. - 6745 of 2003
Petitioner :- Dinesh Kumar
Respondent :- Gaon Sabha & Others

Petitioner Counsel :- D.V. Jaiswal,A.K.Pandey,V.C.SriVastaVa,V.S. Shukla
Respondent Counsel :- C.S.C.,Anuj Kumar

Hon'ble Bala Krishna Narayana,J.

List in the next cause list. Order Date :- 19.1.2010 YK