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[Cites 0, Cited by 0] [Section 253BB] [Entire Act]

State of Maharashtra - Subsection

Section 253BB(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(2)The cadres of such Class III and Class IV Government employees deputed along with the transfer of the Schemes to the Zilla Parishads, shall be maintained independently.