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State of Rajasthan - Section

Section 34 in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

34. Examinations.

- At the beginning of each academic session and in any case not later than 30th of August of every calendar year, the University shall prepare and publish a, schedule of examinations for each and every course conducted by it and shall strictly adhere to the schedule.Explanation. - "Schedule of Examination" means a table giving details about the time, day and date of the commencement of each paper which is a part of a scheme of examinations and shall also include the details about the practical examinations:Provided that if, for any reason whatsoever, University has been unable to follow this schedule, it shall, as soon as practicable, submit a report to the State Government incorporating the reasons for making a departure from the published schedule. The Government may, thereon, issue such directions as it may deem fit for compliance of the schedule.