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State of Assam - Section

Section 35 in The Assam Children Rules, 1976

35. Power of Managers to transfer a child to another branch of the same institution.

- After committal of child by a Court to a Special School or a Children's Home or a fit person with collateral branches the managers of such School or Home may send the child to any of the branches of such School or Home after giving an intimation to the Chief Inspector.