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[Cites 2, Cited by 23]

Chattisgarh High Court

Union On India vs Abdul Imran Khan 62 Wps/4703/2018 Union ... on 23 October, 2018

Bench: Ajay Kumar Tripathi, Parth Prateem Sahu

                                      1


                                                                           NAFR
          HIGH COURT OF CHHATTISGARH, BILASPUR
                           WPS No. 4475 of 2018

1. Union of India Through The SECRetary, Ministry of Railways, Rail Bhawan
   Raisena Road, New Delhi.
2. General Manager, South East Central Railway New GM Building, Bilaspur,
   District Bilaspur.
3. Sr. Divisional Personnel Officer, DRM Office, South East Central Railway,
   Bilaspur, Chhattisgarh.
4. Divisional Personnel Officer, DRM Office, South East Central Railway, Bilaspur,
   Chhattisgarh.
                                                                  ---- Petitioners
                                   Versus
1. Abdul Imran Khan S/o Late Abdul Majid Khan Presently Working As Goods
   Guard / SECR R/o R.B. Mansion Near Sindhu Bhawan Torwa, Bilapsur.
2. Amardeep Sharma, S/o Late H.P.Sharma Presently Working As Goods Guard /
   SECR R/o H.No. 33/643, Old High Court Road, Behind Mamta Tent House,
   Tikrapara, Bilaspur, Chhattisgarh.
3. Rajesh Kumar, S/o Late Manilal Aged About 40 Years Presently Working As
   Goods Guard/ SECR R/o Qr. No. 755/b, Railway Construction Colony, Near
   Ganesh Temple, Bilaspur, Chhattisgarh.
4. Tapas Kumar Sen S/o Hira Lal Sen Presently Working As Goods Guard / SECR
   R/o S/3-42, Annapurna Colony, Bilaspur, Chhattisgarh
5. Shailendra Yadava, S/o Sachendra Singh Yadav, Presently Working As Goods
   Guard / SECR R/o Qtr No. 383/1, RPF Colony, Bilaspur, Chhattisgarh
6. Deepak Singh Rajput, S/o Prem Singh Rajput, Presently Working As Goods
   Guard/ SECR R/o Devrikhurd, Bilaspur, Chhattisgarh.
7. Ghanshyam Singh Rajput, S/o Narayna Ram, Presently Working As Goods
   Guard / SECR R/o Qtr. No. 143/7, Wireless Colony, Tarbahar Bilaspur,
   Chhattisgarh.
8. D. Santosh Kumar Rao, S/o D Kameshwar Rao, Presently Working As Goods
   Guard / SECR R/o Devrikhurd, Bilaspur, Chhattisgarh.
9. K.V.N Rao, S/o K.P. Swami Presently Working As Goods Guard / SECR R/o
   House No. 360/14, Nazarlal Para, Sirgitti, Bilaspur, Chhattisgarh.
10. Bhushan Pillai, S/o Late N.B. Pillai Aged About 47 Years Presently Working As
    Goods Guard / SECR R/o Mig/a-4, Phase -Ii, Sagar Deep Enclave, Ameri,
    Uslapur, Bilaspur, Chhattisgarh
11. Rajesh Kumar Pathode, S/o Late Rama Pathode, Aged About 51 Years
    Presently Working As Goods Guard / SECR R/o Chandan Awas, Near Shani
    Mandir, Rajkishor Nagar, Bilaspur, Chhattisgarh.
12. Santosh Kumar S/o Late Itwari Yadav Aged About 47 Years Presently Working
    As Goods Guard / SECR R/o Qr No. 1074/1, Nurse Colony, Bilaspur,
    Chhattisgarh
13. Punni Das Manikpur, S/o Late Anand Das Aged About 48 Years Presently
    Working As Goods Guard / SECR R/o White House Gali, Near Uslapur
    Overbridge, Anand Nagar, Bilaspur, Chhattisgarh.
                                       2


14. Nikhil Kumar S/o Dayanand Barnwal Presently Working As Goods Guard /
    SECR R/o Saheed Bhagat Jail Road, Kaidimuda, Raigarh, Chhattisgarh.
15. Mohd. Mumtaj, S/o Mohd Sirrajuddin Presently Working As Goods Guard /
    SECR R/o Purani Basti, Shahdol (Madhya Pradesh), District : Shahdol, Madhya
    Pradesh
16. Suresh Kumar Dhruv, S/o Late Tula Ram Aged About 36 Years Presently
    Working As Goods Guard / SECR R/o Mahima Nagar, Sirgitti Tarbahar,
    Bilaspur, Chhattisgarh.
17. Sandeep Kumar Khudshah R/o Office Of Sr. Divisional Personnel Officer,
    Personnel Branch, SECR, Bilaspur, Chhattisgarh.
18. Rupesh Kumar R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
19. Paras Nath R/o Office Of Sr. Divisional Personnel Officer, Personnel Branch,
    SECR, Bilaspur, Chhattisgarh.
20. Hemant Kumar R/o Office of Sr. Divisional Personnel Officer, Personnel Branch,
    SECR, Bilaspur, Chhattisgarh.
21. Vivek Gaurav R/o Office Of Sr. Divisional Personnel Officer, Personnel Branch,
    SECR, Bilaspur, Chhattisgarh.
22. Prakash Jangde R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
23. Chhabi Lal Banjare R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
24. Sampat Lal Milan R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
25. Kripra Ram Tendulkar R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
26. Pramod Kumar R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
27. Prem Lal R/o Office Of Sr. Divisional Personnel Officer, Personnel Branch,
    SECR, Bilaspur, Chhattisgarh.
28. Kaushal Prasad R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
29. Rajesh Prakash R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
30. Prithivi Raj Mahavar R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
31. Keshav Chandra Das R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
32. Anil Kumar Meshram R/o Office Of Sr. Divisional Personnel Officer, Personnel
    Branch, SECR, Bilaspur, Chhattisgarh.
33. Rohit Dhan R/o Office Of Sr. Divisional Personnel Officer, Personnel Branch,
    SECR, Bilaspur, Chhattisgarh.
34. Secretary, Department of Personnel And Training Lok Nayak Bhawan, Khan
    Market, New Delhi.
                                                                ---- Respondents
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For Petitioners : Shri H.S. Ahluwalia, Advocate. For Respondent No.16 : Shri Gautam Khetrapal and Shri Quamrul Aziz, Advocates.

Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu Order on Board Per Ajay Kumar Tripathi, Chief Justice 23.10.2018

1. Heard the parties.

2. Keeping in mind the Constitution Bench decision which has been rendered in SLP (C) No.30621 of 2011 i.e. Jarnail Singh & Others Vs. Lachhmi Narain Gupta & Others and analogous cases decided on 26.09.2018, the law laid down by the Hon'ble Supreme Court in M. Nagraj Vs. Union of India reported in (2006) 8 SCC 212 still holds the field.

3. If this be so, the writ application is dismissed. No interference is warranted with the impugned order dated 05.04.2018 passed by Central Administrative Tribunal, Jabalpur Bench, Jabalpur in O.A. No.203/848/2016 since the order/orders granting promotion in breach of the ratio of the M. Nagraj case by the Railways cannot be sustained.

                                 Sd/-                                                Sd/-

                      (Ajay Kumar Tripathi)                                (Parth Prateem Sahu)
                          Chief Justice                                           Judge
Brijmohan