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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(i) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(i)The members of the Service holding various ranks shall be equivalent in ranks of various other paramilitary forces in the country by a special order and they shall enjoy the status and protocol on their day to day official affairs and on National occasions. Their dress regulation shall be regulated on these lines from time to time by the Government.