Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 583] [Entire Act] State of Punjab - Subsection Section 583(e) in Punjab Jail Manual, 1996 (e)No ordinary/special remission except Govt, remission can be granted to any prisoner in excess of 2/5 of his sentence.
