Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2)(e) in Uttar Pradesh Value Added Tax Act, 2008

(e)the appointment, duties and powers of the officers appointed for the purpose of enforcing the provisions of this Act;