Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(2) in Bihar Land Tribunal Rules, 2010 (2)The Registrar may, with the approval of the Chairman, delegate to any Officer of the Tribunal any of the function or power required by these Rules to be performed or exercised by the Registrar.
