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Calcutta High Court (Appellete Side)

Debabrata Kumar & Anr vs State Of West Bengal & Ors Opposite Party on 23 February, 2011

Author: Harish Tandon

Bench: Harish Tandon

 First Sheet

                       HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. WP/9296W of 2009


 In the matter of DEBABRATA KUMAR & ANR                       Petitioner

                           versus

                      STATE OF WEST BENGAL & ORS              Opposite Party


 For Petitioner      : SUKHENDU BIKASH MUKHERJEE


For Respondent   :

BEFORE : Hon'ble JUSTICE HARISH TANDON ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 23/02/11