Calcutta High Court (Appellete Side)
Debabrata Kumar & Anr vs State Of West Bengal & Ors Opposite Party on 23 February, 2011
Author: Harish Tandon
Bench: Harish Tandon
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP/9296W of 2009
In the matter of DEBABRATA KUMAR & ANR Petitioner
versus
STATE OF WEST BENGAL & ORS Opposite Party
For Petitioner : SUKHENDU BIKASH MUKHERJEE
For Respondent :
BEFORE : Hon'ble JUSTICE HARISH TANDON ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 23/02/11