Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Himachal Pradesh - Subsection Section 39(4) in Abhilashi University (Establishment And Regulation) Act, 2014 (4)Copies of annual accounts and balance sheet prepared under subsection (1) shall be presented to the Regulatory Commission and the Government.
