Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1)(ii) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (ii)has not been used fully and efficiently for the purpose of agriculture through the default of the public trust; or