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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3) in The Registration (West Bengal Amendment) Act, 1984

(3)This section and section 2 shall come into force at once; and section 3 shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different areas.