Section 80GGA(2)(aa) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80GGA(2)] [Section 80GGA] [Entire Act]

Union of India - Subsection

Section 80GGA(2)(aa) in The Income Tax Act, 1961

(aa)[ any sum paid by the assessee in the previous year to a University, college or other institution to be used for research in social science or statistical research: [ Inserted by Act 49 of 1991, Section 27 (w.e.f. 1.4.1992).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 80GGA(2)(aa) in The Income Tax Act, 1961