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State of Gujarat - Section

Section 8 in Gujarat Irrigation and Drainage Act, 2013

8. Power to enter for repairs and to prevent accidents.

- In case of any accident being apprehended or happening to a canal, any canal-officer and person acting under the general or special order of any such canal-officer, may enter upon any land adjacent to such canal, and may take away trees and other materials, and execute all works, which may be necessary for the purpose of preventing such accident or repairing any damage done.