Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(2) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959 (2)The working standards shall be prepared by such agent or as may be authorised by the Superintendent and shall be stamped and authenticated by the Superintendent.
