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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(5)(vii) in The Punjab Village Common Lands (Regulation) Act, 1961

(vii)is shamlat deh of villages included in the fourteen revenue estates called 'Bhojes" of Naraingarh Tehsil of Ambala District;