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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Punjab - Subsection

Section 69(a) in The Punjab Factory Rules, 1952

(a)For factories in which the number of persons employed does not exceed ten or in the case of factories in which mechanical power is not used such number does not exceed fifty persons :-
(i)six small size sterilised dressings;
(ii)three medium size sterilised dressings;
(iii)three large-size sterilised dresings;
(iv)three large-size sterilised burn dressings;
(v)one (60 ml.) bottle of Letrimide solution (1 per cent) or a suitable antiseptic solution;
(vi)one (60 ml.) bottle of mercurochrome solution (2 per cent) in water;
(vii)one (30 ml.) bottle containing sal-volatile having the dose and mode of administration indicated on the label;
(viii)one pair scissors;
(ix)one roll of adhesive plaster (2 cms. x 1 metre);
(x)six pieces of sterilized eye-pads in separate sealed packets;
(xi)one bottle containing 100 tablets (each of 5 grains) of aspirin or any other analgesic;
(xii)Polythene Wash bottle (½ litre, i.e. 500 c.c.) for washing eyes;
(xiii)one Snake-bite lancet;
(xiv)one (30 ml.) bottle containing Postassium Permanganate crystals;
(xv)one copy of first-aid leaflet issued by the Director-General of Factory Advice Service and Labour Institutes, Government of India, Bombay.