Supreme Court - Daily Orders
Kerela State Co Operative Agricultural ... vs The Assistant Commissioner Of Income ... on 2 August, 2016
ITEM NO.83 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 5400/2016
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
LTD., KSCARDB Petitioner(s)
VERSUS
THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. Respondent(s)
(with appln. (s) for permission to place addl. documents on record
and interim relief and office report)
Date : 02/08/2016 This petition was called on for hearing today.
For Petitioner(s) Mr.Rajeev Dhaiya,Adv.
Mr. Deepak Prakash,Adv.
For Respondent(s) Mr.Hemant Gupta,Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
All the respondents have failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.08.02 16:53:44 TLT Reason: