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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Daman and Diu - Subsection

Section 4(2)(a) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(a)the original sanctioned plan, layout plan and specifications and the subsequent modifications carried out, if any, including the existing sanctioned plan, layout plan and specifications;