Section 8(3)(b) in Arunachal Pradesh Goods Tax Act, 2005

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State of Arunachal Pradesh - Subsection

Section 8(3)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)partly for other purposes, the amount of tax on the sale of the goods shall be the greater of:

(i)A - (A x B / C); or

(ii)A - B.