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Delhi High Court - Orders

Swararaj @ Raj Shrikant Thackeray vs State & Ors on 22 September, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~25 to 28 and 33 to 37
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C.        2144/2013,  CRL.M.A.      8337/2013          and
                                CRL.M.A.33690/2018
                                SWARARAJ @ RAJ SHRIKANT THACKERAY             ..... Petitioner
                                                  Through: Mr. Arvind Nigam, Senior Advocate
                                                           and Mr. Arunabh Chowdhary, Senior
                                                           Advocate and Mr. Karma Dorjee,
                                                           Advocates.
                                                  versus

                               STATE & ORS.                                ..... Respondents
                                              Through: Mr. Rupali Bandhopadhya, ASC for
                                                       the State with Mr. Akshay Kumar and
                                                       Mr. Abhijeet Kumar, Advocates.
                          +    CRL.M.C. 2972/2013, CRL.M.A. 11255/2013 AND CRL.M.A.
                               33687/2018
                               SWARARAJ @ RAJ SHRIKANT THAKERAY & ANR.
                                                                                 ..... Petitioners
                                              Through: Mr. Arvind Nigam, Senior Advocate
                                                       and Mr. Arunabh Chowdhary, Senior
                                                       Advocate and Mr. Karma Dorjee,
                                                       Advocates.
                                              versus

                               STATE & ANR.                                     ..... Respondents
                                                 Through:    Mr. Rupali Bandhopadhya, ASC for
                                                             the State with Mr. Akshay Kumar and
                                                             Mr. Abhijeet Kumar, Advocates.

                          +    CRL.M.C. 2145/2013
                               SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                               Through: Mr. Arvind Nigam, Senior Advocate
                                                        and Mr. Arunabh Chowdhary, Senior
                                                        Advocate and Mr. Karma Dorjee,
                                                        Advocates.
                                               versus




Signature Not Verified
Digitally Signed
By:PRIYA
Signing Date:29.09.2022
18:54:09
                                                         -2-
                              STATE & ORS.                                  ..... Respondents
                                             Through:    Mr. Rupali Bandhopadhya, ASC for
                                                         the State with Mr. Akshay Kumar and
                                                         Mr. Abhijeet Kumar, Advocates.

                          +   CRL.M.C. 2146/2013
                              SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                              Through: Mr. Arvind Nigam, Senior Advocate
                                                       and Mr. Arunabh Chowdhary, Senior
                                                       Advocate and Mr. Karma Dorjee,
                                                       Advocates.
                                              versus

                              STATE & ORS.                            ..... Respondents
                                             Through:    Mr. Rupali Bandhopadhya, ASC for
                                                         the State with Mr. Akshay Kumar and
                                                         Mr. Abhijeet Kumar, Advocates.

                          +   W.P.(CRL) 158/2013
                              SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                              Through: Mr. Arvind Nigam, Senior Advocate
                                                       and Mr. Arunabh Chowdhary, Senior
                                                       Advocate with Mr. Vaibhav Tomar,
                                                       Advocate.
                                              versus

                              STATE & ANR.                                  ..... Respondents
                                             Through:    Mr. Rupali Bandhopadhya, ASC for
                                                         the State with Mr. Akshay Kumar and
                                                         Mr. Abhijeet Kumar, Advocates.

                          +   W.P.(CRL) 159/2013
                              SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                              Through: Mr. Arvind Nigam, Senior Advocate
                                                       and Mr. Arunabh Chowdhary, Senior
                                                       Advocate with Mr. Vaibhav Tomar,
                                                       Advocate


Signature Not Verified
Digitally Signed
By:PRIYA
Signing Date:29.09.2022
18:54:09
                                                          -3-
                                              versus

                              STATE & ANR.                                   ..... Respondents
                                              Through:    Mr. Rupali Bandhopadhya, ASC for
                                                          the State with Mr. Akshay Kumar and
                                                          Mr. Abhijeet Kumar, Advocates.

                          +   W.P.(CRL) 200/2013
                              SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                              Through: Mr. Arvind Nigam, Senior Advocate
                                                       and Mr. Arunabh Chowdhary, Senior
                                                       Advocate with Mr. Vaibhav Tomar,
                                                       Advocate

                                              versus

                              STATE & ANR.                                   ..... Respondents
                                              Through:    Mr. Rupali Bandhopadhya, ASC for
                                                          the State with Mr. Akshay Kumar and
                                                          Mr. Abhijeet Kumar, Advocates.

                          +   W.P.(CRL) 201/2013
                              SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                              Through: Mr. Arvind Nigam, Senior Advocate
                                                       and Mr. Arunabh Chowdhary, Senior
                                                       Advocate with Mr. Vaibhav Tomar,
                                                       Advocate

                                              versus

                              STATE & ANR.                                   ..... Respondents
                                              Through:    Mr. Rupali Bandhopadhya, ASC for
                                                          the State with Mr. Akshay Kumar and
                                                          Mr. Abhijeet Kumar, Advocates.

                          +   W.P.(CRL) 202/2013


Signature Not Verified
Digitally Signed
By:PRIYA
Signing Date:29.09.2022
18:54:09
                                                                 -4-

                                SWARARAJ @ RAJ SHRIKANT THACKERAY ..... Petitioner
                                            Through: Mr. Arvind Nigam, Senior Advocate
                                                     and Mr. Arunabh Chowdhary, Senior
                                                     Advocate with Mr. Vaibhav Tomar,
                                                     Advocate

                                                    versus

                                STATE & ANR.                                        ..... Respondents
                                                    Through:     Mr. Rupali Bandhopadhya, ASC for
                                                                 the State with Mr. Akshay Kumar and
                                                                 Mr. Abhijeet Kumar, Advocates.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                               ORDER

% 22.09.2022 CRL.M.C. 2144/2013, CRL.M.A. 8337/2013 and CRL.M.A.33690/2018 CRL.M.C. 2972/2013, CRL.M.A. 11255/2013 AND CRL.M.A. 33687/2018 CRL.M.C. 2145/2013 CRL.M.C. 2146/2013 W.P.(CRL) 158/2013 W.P.(CRL) 200/2013 W.P.(CRL) 201/2013 W.P.(CRL) 202/2013

1. The office report indicates that the respondent No.2 in each case has been served. The record further shows that despite the service, there is no appearance on behalf of the respondent No.2 on various dates. This court is, therefore, left with no option except to proceed ex parte against the respondent No.2 in all these cases.

2. Ordered accordingly.

Signature Not Verified Digitally Signed By:PRIYA Signing Date:29.09.2022 18:54:09 -5-

3. Learned senior counsel appearing on behalf of the petitioners submits that written synopsis and relevant judgements in W.P.(CRL) 158/2013 W.P.(CRL) 159/2013 and W.P.(CRL) 200/2013have already been filed by them and in other cases they are in process of filing. Let the same be done within seven days from today.

W.P.(CRL) 159/2013, CRL.M.A. 1127/2013, CRL.M.A. 17468/2013 and CRL.M.A.33751/2018

4. Learned senior counsel appearing on behalf of the petitioner during the course of hearing has placed on record a copy of the written synopsis along with the relevant judgements.

5. A copy of the same is being handed over to the learned counsel appearing on behalf of the respondent No.2.

6. Learned counsel appearing on behalf of the respondent No.2 has also furnished a copy of his submissions, which he had already filed in the year 2014. He has also handed over additional set of documents and the same is taken on record.

7. List all these matters for analogous hearing on 08.12.2022.

8. Interim relief to continue till then.

PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 22, 2022/p Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRIYA Signing Date:29.09.2022 18:54:09