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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Kerala - Subsection

Section 254(2)(xxxviii) in Kerala Panchayat Raj Act, 1994

(xxxviii)for regulating the sharing between Panchayat in the State of the proceeds of any tax, duty or income levied or obtained under this or any other Act;