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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Andhra Pradesh - Subsection

Section 64(1)(firstly) in Hyderabad City Police Act, 1348F

(firstly)he forthwith gives information, to the Commissioner of City Police, Hyderabad or at a Police Station of such possession or offer and takes suitable steps to ascertain the name and address of the person from whom the possession of offer was received and to give information as aforesaid.