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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(2)(b) in Telangana Town-Planning Act, 1920

(b)the further particulars or plans for inclusion in schemes under section 4, [clause (r)] ['Clause (q)' substituted by Madras Act II of 1930.], and section 13, [sub-section (1)] [Inserted by Madras Act II of 1930.], clause (h);