Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Kerala - Subsection Section 64(2)(d) in Kerala Real Estate (Regulation and Development) Act, 2015 (d)the form and manner of making an application, fee and documents to be accompanied with such application under sub-section (2) of section 8;