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[Cites 0, Cited by 0] [Section 3C(19)] [Section 3C] [Entire Act]

Union of India - Subsection

Section 3C(19)(b) in State Bank of India General Regulations, 1955

(b)To give effect to any sale as above, the Central Board or its Executive Committee may authorise any officer to transfer the shares sold to the purchaser thereof.