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Madhya Pradesh High Court

Smt. Pratima @ Sushma vs Raghvendra Singh Chauhan on 18 April, 2016

                             FA-94-2016
           (SMT. PRATIMA @ SUSHMA Vs RAGHVENDRA SINGH CHAUHAN)


18-04-2016

Shri Jitendra Singh Kushwah, learned counsel for the appellant.
Record of the Courts below be sent for.
Heard on the question of admission.
Appeal is admitted for final hearing.
On payment of Process Fee by Registered AD Post within one week,
issue notice of this appeal to the respondent.

(ALOK ARADHE) (VIVEK AGRAWAL) JUDGE JUDGE