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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(b)"Committee for Admissions" means the Committee nominated by the Competent Authority to select and make allotment of candidates to Unaided Minority Professional Institutions offering Engineering (Including Technology), Pharmacy and [***] [Omitted 'Architecture' by Notification No. G.O.Ms. No. 48, dated 12.7.2004 (w.e.f. 11.6.2003).] in the State for Admissions in accordance with the provisions laid down".