Madhya Pradesh High Court
Rameshwar Sharma vs The State Of Madhya Pradesh on 24 January, 2020
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-47534-2019 The High Court Of Madhya Pradesh MCRC-47534-2019 (RAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 24-01-2020 Parties through their counsel. As prayed by learned counsel for the applicant, list the matter on 30.01.2020.
(B. K. SHRIVASTAVA) JUDGE VD Digitally signed by VARSHA DUBEY Date: 25/01/2020 12:04:38