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Madhya Pradesh High Court

Rameshwar Sharma vs The State Of Madhya Pradesh on 24 January, 2020

Author: B. K. Shrivastava

Bench: B. K. Shrivastava

1 MCRC-47534-2019 The High Court Of Madhya Pradesh MCRC-47534-2019 (RAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 24-01-2020 Parties through their counsel. As prayed by learned counsel for the applicant, list the matter on 30.01.2020.

(B. K. SHRIVASTAVA) JUDGE VD Digitally signed by VARSHA DUBEY Date: 25/01/2020 12:04:38