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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(5) in West Bengal Tea Plantation Employees' Welfare Fund Act, 2015

(5)"Plantation" means any land used or intended to he used for growing tea which admeasures twenty-five acres or more and whereon thirty or more persons are employed, or were employed on any day of the preceding twelve months;