(2)The Planning Board shall consist of the following members, namely:-(a)the Vice-Chancellor, who shall be the Chairman;(b)the Pro-Vice-chancellor;(c)three teachers one representing University teachers one representing government college teachers and one representing private college teachers, nominated by Syndicate;(d)two experts in planning nominated by the Chancellor;(e)one member nominated by the University Grants commission;(f)the Secretary to Government, Higher Education Department;(g)the member, state Planning Board in charge of Education;(h)the Registrar of the University; and;(i)the Finance Officer of the University who shall be the Secretary of the Board.
