Section 16A(1)(a) in The Dentists Act, 1948

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Union of India - Subsection

Section 16A(1)(a) in The Dentists Act, 1948

(a)that the courses of study and training or the examination to be undergone in order to obtain a recognised dental qualification from any authority or institution in a State, or the conditions for admission to such courses or the standards of proficiency required from the candidates at such examinations are not in conformity with the regulations made under this Act or fall short of the standards required thereby, or

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Union of India - Subsection

Section 16A(1)(a) in The Dentists Act, 1948