Supreme Court - Daily Orders
Quentin Decon vs Customs on 2 November, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.6 COURT NO.15 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.43176/2023
(Arising out of impugned final judgment and order dated 31-05-2023
in BA No. 71/2023 passed by the High Court of Delhi at New Delhi)
QUENTIN DECON Petitioner(s)
VERSUS
CUSTOMS Respondent(s)
(IA No.222264/2023-CONDONATION OF DELAY IN FILING and IA
No.222266/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 02-11-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Akshay Bhandari, Adv.
Mr. Ashish Batra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application(s), if any, shall stand disposed of.
(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.11.02 16:03:46 IST Reason: