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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Manipur - Subsection

Section 31(4)(i) in The Manipur University Act, 1980

(i)in the case of a permanent employee, only after giving three months, notice in writing to the appointing authority or paying to the University three months salary in lieu thereof ;