Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(2) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)The limits in the Licence Conditions may be modified by the Commission from time to time by a general or special order.