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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(vii) in Revenue Standing Orders Relating to Forest Settlement

(vii)With the completed map, the District Forest Officer will draw the draft notification under section 4 and forward it with the map to the Collector for transmission to the Chief Conservator of Forests and the Government.