Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Maharashtra - Subsection

Section 146(viii) in The Maharashtra Co-Operative Societies Act, 1960

(viii)the society fails to contribute towards the Stabilization and Liquidity Support Fund as per the provision of section 144-26A ; or.]