Tripura High Court
Party Name : Parul Das (Sutradhar) vs The State Of Tripura & Ors on 12 January, 2017
Case No :WP(C) 0001046/2016 Party Name : PARUL DAS (SUTRADHAR) Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE STALAPATRA Mr. B. Dutta, learned counsel appearing for the respondents has submitted that the
respondents have already filed the reply. Since this petition is analogous to W.P.(C) No.1036 of 2016, list this matter on 02.03.2017 for further consideration.
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