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Tripura High Court

Party Name : Parul Das (Sutradhar) vs The State Of Tripura & Ors on 12 January, 2017

Case No :WP(C) 0001046/2016

 

Party Name : PARUL DAS (SUTRADHAR) Vs THE STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE STALAPATRA

 

Mr. B. Dutta, learned counsel appearing for the respondents has submitted that the

respondents have already filed the reply. Since this petition is analogous to W.P.(C) No.1036 of 2016, list this matter on 02.03.2017 for further consideration.

Download Date: 13-05-20] 7 15:05 1/1