Delhi High Court - Orders
Balaji Steel Trade vs Fludor Benin S.A. & Ors on 22 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 544/2023, I.A. 14901/2023, I.A. 14902/2023, I.A.
16015/2023, I.A. 16877/2023
BALAJI STEEL TRADE ..... Plaintiff
Through: Mr. Tejas Karia, Ms. Shruti
Sabharwal, Mr. Nishant Doshi, Mr.
Nitin Sharma, Advs.
versus
FLUDOR BENIN S.A. & ORS. ..... Defendants
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 22.09.2023 Learned counsel for the plaintiff and learned senior counsel for the defendants submits that the matter has substantially been heard by HMJ Jyoti Singh and therefore requests that the matter may be placed before HMJ Jyoti Singh.
Let the matter be placed before HMJ Jyoti Singh on 26.09.2023 subject to the orders of the Hon'ble Judge In-charge (Original Side).
DINESH KUMAR SHARMA, J SEPTEMBER 22, 2023/AR..
This is a digitally signed order.
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