Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 11H] [Entire Act] Union of India - Subsection Section 11H(e) in The Customs Act, 1962 (e)"specified goods" means goods of any description specified in the notification issued under section 11-I in relation to a specified area.
