Section 4 in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011
4. Term of office of elected members.
- The term of office of an elected member shall be five years commencing on the date of his election unless removed earlier;Provided that the term of office of every elected member shall be coterminous with his membership in the Zilla Parishad or, as the case may be, the Municipality.
