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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(4)(v) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(v)a provision requiring the deduction in the number of posts of the officers, teachers and other persons employed by the University;