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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Puducherry - Subsection

Section 4(2)(iii) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(iii)where the Government is satisfied that such Financial Establishment is not likely to return the deposits or make payment of interest or other benefits assured or to provide the services against which the deposit is received.